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Prakash Shah vs Principal Additional Director
2021 Latest Caselaw 4698 Cal

Citation : 2021 Latest Caselaw 4698 Cal
Judgement Date : 8 September, 2021

Calcutta High Court (Appellete Side)
Prakash Shah vs Principal Additional Director on 8 September, 2021
S/L 41
08.09.2021
Court. No. 2
cm
                              WPA 8473 of 2021
                                  Prakash Shah
                                        Vs.
               Principal Additional Director, Director of Revenue
                               Intelligence & Ors.
                          (Through Video Conference)

               Mr. Sudhir Mehta
               Mr. Anurag Bagaria
                                                ... For the Petitioner

               Mr. K.K. Maity
               Mr. Abhradip Maity
                                         ... For the Respondents

Affidavit-of-service filed in court today be kept

with the record.

Both the parties are present.

Learned Counsel appearing for the petitioner

submits that issue involved in this writ petition is

covered in his favour by a decision of the Hon'ble

Supreme Court in the case of Canon India Pvt. Ltd -

Vs- Commissioner of Customs reported in

2021(376) E.L.T. 3(S.C). But against that judgment

Department's review is pending and is likely to be

decided soon. Both the parties jointly pray for

adjournment of this matter.

Considering the prayer of the parties, list this

matter on 15th November, 2021 under the same

heading.

(Md. Nizamuddin, J.)

 
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