Citation : 2021 Latest Caselaw 4659 Cal
Judgement Date : 7 September, 2021
07.09.2021
TN
CRA 598 of 2016 IA No: CRAN 1 of 2017 (Old No: CRAN 4936 of 2017)
In the matter of: Sariyat Sk.
... appellant
Mr. D. Mukherjee, Mr. Manas Kumar Das, Mr. Asraf Mandal .... for the appellant
Mr. Ranabir Ray Chowdhury, Mr. Mainak Gupta
.... for the State
Hearing concluded.
Judgment is reserved in the matter.
(Sabyasachi Bhattacharyya, J.)
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