Axis Bank Ltd vs Downtown Temptations Pvt. Ltd. & ...
2021 Latest Caselaw 1222 Cal/2

OD-27
                                   ORDER SHEET
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE
                               [Via Video Conference]

                                  EC/321/2018
                      IA NO: GA/1/2020 (Old No. GA/10/2020)

                          AXIS BANK LTD.
                              Versus
                DOWNTOWN TEMPTATIONS PVT. LTD. & ANR.

  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 29th September, 2021 Appearance:

Swatarup Banerjee, Adv.

Ms. Debaleena Ganguly, Adv.

The Court:- Ms. Ganguly appears on behalf of the judgment debtors and

prays for time to serve the copy of the affidavit of assets filed in the

Department on the decree-holder.

Let this matter appear on 9th November, 2021 for fixing a date for

examination of the judgment debtors.

In the meantime, the judgment debtors are directed to forthwith serve the

Advocate on behalf of the decree-holder a copy of the affidavit of assets.

An affidavit of service filed in Court on behalf of the decree-holder be kept

with the records.

The Receiver is also directed to serve a copy of the report on Ms. Ganguly

appearing on behalf of the judgment debtors.

(RAVI KRISHAN KAPUR, J.) S.Bag/TO