Birla Corporation Limited vs South Eastern Coalfields Limited ...
2021 Latest Caselaw 1162 Cal/2

OD-36

                                  ORDER SHEET
                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE
                              [Via Video Conference]

                                  EC/627/2018

                      BIRLA CORPORATION LIMITED
                                Versus
               SOUTH EASTERN COALFIELDS LIMITED & ORS.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 28th September, 2021

Appearance:

Mr. Manoj Tiwari, Adv.

...for the decree-holder

The Court:- None appears on behalf of the judgment debtors nor is any

accommodation prayed for on their behalf.

Let this matter appear on 4th October, 2021.

In the meantime, the decree-holder is directed to serve a copy of the notice

on the judgment debtors and the Advocates appearing on their behalf and file

an affidavit of service on the returnable date.

(RAVI KRISHAN KAPUR, J.)

S.Bag/TO