Srei Equipment Finance Limited vs P. T. Nadar Con & Anr
2021 Latest Caselaw 1135 Cal/2

OD-31
                                     EC/32/2016
                          IN THE HIGH COURT AT CALCUTTA
                           Ordinary Original Civil Jurisdiction
                                    ORIGINAL SIDE


                          SREI EQUIPMENT FINANCE LIMITED
                                         VS
                               P. T. NADAR CON & ANR.


   BEFORE:
   The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 27th September, 2021.

Appearance:

Mr. Swatarup Banerjee, Adv.

The Court: It is submitted on behalf of the decree-holder that the

judgment debtors have approached the decree-holder for a settlement.

In view of the submissions made on behalf of the decree-holder, let

this matter appear in the monthly list of December, 2021.

(RAVI KRISHAN KAPUR, J.)

SK/pkd.