Kotak Mahindra Bank Ltd vs Bhagaban Thakur
2021 Latest Caselaw 1131 Cal/2

OD-29
                                     EC/100/2010
                          IN THE HIGH COURT AT CALCUTTA
                           Ordinary Original Civil Jurisdiction
                                    ORIGINAL SIDE


                             KOTAK MAHINDRA BANK LTD.
                                        VS
                                BHAGABAN THAKUR


   BEFORE:
   The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 27th September, 2021.

Appearance:

Ms. S. Das, Adv.

The Court: At the instance of the decree-holder, let this matter

appear on November 9, 2021.

In the meantime, the decree-holder is directed to serve a notice both

on the judgment debtor and the Advocate appearing on his behalf and

inform them of the returnable date.

(RAVI KRISHAN KAPUR, J.)

SK/pkd.