Srei Equipment Finance Limited vs Tirumala Hospital And Ors
2021 Latest Caselaw 1119 Cal/2

Citation : 2021 Latest Caselaw 1119 Cal/2
Judgement Date : 27 September, 2021

Calcutta High Court

Srei Equipment Finance Limited vs Tirumala Hospital And Ors on 27 September, 2021

                                         1




OD-51
                                  EC/187/2019

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE


                      SREI EQUIPMENT FINANCE LIMITED
                                   VS
                        TIRUMALA HOSPITAL AND ORS.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 27th September, 2021.

Mr. Satarup Banerjee, Advocate for decree holder.

The Court: It is submitted by Mr. Banerjee appearing on behalf of

the decree holder that service has not yet been effected on the judgment

debtors. Let this matter appear on 4th October, 2021.

Affidavit of service filed by the decree holder be kept with the records.

(RAVI KRISHAN KAPUR, J.)

pkd/SK.

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