Berger Paints India Ltd vs Asis Chattopadhyay & 7 Ors
2021 Latest Caselaw 1116 Cal/2

Citation : 2021 Latest Caselaw 1116 Cal/2
Judgement Date : 27 September, 2021

Calcutta High Court

Berger Paints India Ltd vs Asis Chattopadhyay & 7 Ors on 27 September, 2021

OD-19

                                  EC/15/2009
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                             (Via Video Conference)



                         BERGER PAINTS INDIA LTD.

                                     Versus

                       ASIS CHATTOPADHYAY & 7 ORS.



BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 27th September, 2021.

The Court : None appears on behalf of the judgment-debtors nor is any

accommodation prayed for on their behalf.

Let this matter appear on 30 September 2021.

(RAVI KRISHAN KAPUR, J.)

D.Ghosh

Download the LatestLaws.com Mobile App