Srei Equipment Finance Limited vs Sk. Abdul Azim & Anr
2021 Latest Caselaw 1093 Cal/2

OD - 6

                                     EC 5/2018
                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE


                        SREI EQUIPMENT FINANCE LIMITED
                                    VERSUS
                             SK. ABDUL AZIM & ANR.

    BEFORE:
    The Hon'ble JUSTICE RAVI KRISHAN KAPUR
    Date : 24th September, 2021.

                                                                               Appearance:
                                        Ms. Khusboo Choudhary, Adv., for the decree-holder.
                                                      .

The Court: An accommodation is prayed for on behalf of the decree-holder.

None appears on behalf of the judgment-debtors nor is any accommodation

prayed for on their behalf.

Let this matter appear in the Monthly List of November, 2021.

(RAVI KRISHAN KAPUR, J.)

S.Das AR[CR]