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M/S. Satyen Construction vs State Of West Bengal
2021 Latest Caselaw 1062 Cal/2

Citation : 2021 Latest Caselaw 1062 Cal/2
Judgement Date : 23 September, 2021

Calcutta High Court
M/S. Satyen Construction vs State Of West Bengal on 23 September, 2021
OD-100
                                    EC/335/2019
         IA NO: GA/1/2020(Old No:GA/86/2020), GA/2/2020(Old No:GA/610/2020),
                           GA/3/2020(Old No:GA/1210/2020)

                              IN THE HIGH COURT AT CALCUTTA
                               Ordinary Original Civil Jurisdiction
                                        ORIGINAL SIDE

                                M/S. SATYEN CONSTRUCTION
                                            VS
                                  STATE OF WEST BENGAL
  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 23rd September, 2021.

Appearance:

Mr. Jayanta Mitra, Sr. Adv.

Mr. Aniruddha Mitra, Adv.

Mr. S.N. Mukherjee, Sr. Adv.

                                                                         Mr. Jishnu Chowdhury,     Adv.
                                                                             Mr. Paritosh Sinha,   Adv.
                                                                           Mr. Arindam Mandal,     Adv.

The Court: EC No.335 of 2019 is an application for execution of an award dated

December 24, 2018. The judgment-debtor is represented and relies on an order dated

October 6, 2020 passed by the Hon'ble Division Bench in APO No.77 of 2020 whereby the

award dated December 24, 2018 has been stayed.

In view of the aforesaid, no purpose would be served in keeping this application alive.

Accordingly, EC No.335 of 2019 along with all connected interlocutory applications

stand disposed of.

Liberty is granted to the decree-holder to file an execution application afresh in

accordance with law if the circumstances so warrant. Liberty is also granted to the decree-

holder to take back the original certified copy of the award dated December 24, 2018 upon

furnishing a photocopy thereof.

(RAVI KRISHAN KAPUR, J.)

s.pal OD-100 wt 101

AP 78 of 2021

IN THE HIGH COURT AT CALCUTTA Ordinary Original Civil Jurisdiction ORIGINAL SIDE

M/S. SATYEN CONSTRUCTION VS STATE OF WEST BENGAL AND ORS.

BEFORE:

The Hon'ble JUSTICE RAVI KRISHAN KAPUR Date : 23rd September, 2021.

Appearance:

Mr. Jayanta Mitra, Sr. Adv.

Mr. Aniruddha Mitra, Adv.

Mr. S.N. Mukherjee, Sr. Adv.

                                                                   Mr. Jishnu Chowdhury,     Adv.
                                                                       Mr. Paritosh Sinha,   Adv.
                                                                     Mr. Arindam Mandal,     Adv.




The Court: Let this matter go out of the list due to lack of determination.

(RAVI KRISHAN KAPUR, J.)

s.pal

 
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