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State Bank Of India vs Sun Pharmaceutical Industries ...
2021 Latest Caselaw 1034 Cal/2

Citation : 2021 Latest Caselaw 1034 Cal/2
Judgement Date : 21 September, 2021

Calcutta High Court
State Bank Of India vs Sun Pharmaceutical Industries ... on 21 September, 2021
ODC-21
                                   ORDER SHEET

                                    EC/166/2021

                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE


                          STATE BANK OF INDIA
                                   -VS-
              SUN PHARMACEUTICAL INDUSTRIES LIMITED AND ANR.


BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : September 21, 2021.

[Via video conference]

Appearance:

Mr. Debashis Sarkar, Adv. Ms. Deblina Lahiri, Adv. Mr. M. Chatterjee, Adv.

Mr. Vikram Chaudhuri, Adv.

The Court : List this matter after a week as prayed for on behalf of the

judgment-debtor.

Service has already been completed.

(MOUSHUMI BHATTACHARYA, J.)

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