Voltas Limited vs Laxmi Pat Surana
2021 Latest Caselaw 1024 Cal/2

OD-48


                                 ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                             [Via Video Conference]

                                 EC/356/2019

                              VOLTAS LIMITED
                                   Versus
                             LAXMI PAT SURANA


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 21st September, 2021

Appearance:

Mr. Chayan Gupta, Adv.

...for the decree-holder

The Court: None appears on behalf of the judgment-debtor. The decree-

holder is represented.

Let this matter appear on 29th September, 2021.

In the meantime, the decree-holder is directed to serve a notice on the

judgment-debtor informing him of the returnable date.

(RAVI KRISHAN KAPUR, J.)

S.Bag/TO