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Md. Enamul Haque vs Unknown
2021 Latest Caselaw 5545 Cal

Citation : 2021 Latest Caselaw 5545 Cal
Judgement Date : 7 October, 2021

Calcutta High Court (Appellete Side)
Md. Enamul Haque vs Unknown on 7 October, 2021
   19
07-10-2021

(ct. no.32) KOLE CRM 5100 of 2021

In re: An application for bail under Section 439 of the Code of Criminal Procedure.

-And-

In the matter of : Md. Enamul Haque .... Petitioner.

Mr. Milan Mukherjee, Sr. Adv. Mr. S. Ganguly, Sr. Adv. Mrs. S. Biswas, Mr. B. Hasna, Mr. D. Dutta, ... For the petitioner. Mr. Y. J. Dastoor, Ld. ASG. Mr. P. Edulji, Mr. S. Goswami,

... for the UOI.

Hearing is concluded. Judgment is reserved.

( Bivas Pattanayak, J. ) ( Arijit Banerjee, J. )

 
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