Krishna Kumar Rungta vs Union Of India And Others
2021 Latest Caselaw 5514 Cal

Citation : 2021 Latest Caselaw 5514 Cal
Judgement Date : 5 October, 2021

Calcutta High Court (Appellete Side)

Krishna Kumar Rungta vs Union Of India And Others on 5 October, 2021

  18
05.10.2021
   TN



                             WPA 4347 of 2020
                            IA No: CAN 1 of 2021


                           Krishna Kumar Rungta
                                      Vs.
                           Union of India and others


             Mr. Shaunak Mitra,
             Mr. Sidhartha Sharma,
             Ms. Ujjaini Chatterjee,
             Mr. Arjun Asthana
                                                 .... for the applicant

             Mr.   Krishnaraj Thaker,
             Mr.   Tanoy Chakraborty,
             Mr.   Goutam Shroff,
             Mr.   Siddharth Shroff
                                              .... for the respondents

Mr. Avinash Kankani ....for the Union of India

Judgment reserved.

The matter shall next appear in the list 'For

Order' on October 7, 2021.

(Sabyasachi Bhattacharyya, J.)

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