Eig (Mauritius) Ltd vs Mcnally Bharat Engineering Co. ...
2021 Latest Caselaw 1325 Cal/2

ODC-9
                                    ORDER SHEET

                                     EC/77/2021
                                  IA No. GA/1/2021

                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE

                             EIG (MAURITIUS) LTD.
                                   VERSUS
                     MCNALLY BHARAT ENGINEERING CO. LTD.


     BEFORE:
     The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
     Date : October 8, 2021.

     [Via Video Conference]
                                                                             Appearance:
                                                           Mr. Ratnanko Banerji, Sr. Adv.
                                                          Mr. Deepan Kumar Sarkar, Adv.
                                                                 Mr. Arunabha Deb, Adv.
                                                                  Ms. Tine Abraham, Adv.
                                                                   Ms. Ashika Daga, Adv.
                                                                 Ms. Shivani Rawat, Adv.
                                                                   Ms. Ashika Daga, Adv.
                                                               Ms. Jojongandha Roy, Adv.

                                                                 Mr. Shaunak Mitra, Adv.
                                                                   Ms. N. Bajpayee, Adv.



         The Court: Notes of submissions have been filed on behalf of the petitioner.

A request is made on behalf of the respondent for some more time to file the

respondent's Notes. The Notes should be filed by 2.00 p.m.

Reserved for judgment subject to the respondent filing its Notes, as

directed above.

(MOUSHUMI BHATTACHARYA, J.)

RS