Kotak Mahindra Bank Ltd vs S. Balaiah & Anr
2021 Latest Caselaw 1286 Cal/2

Citation : 2021 Latest Caselaw 1286 Cal/2
Judgement Date : 4 October, 2021

Calcutta High Court

Kotak Mahindra Bank Ltd vs S. Balaiah & Anr on 4 October, 2021

OD 20

                               EC 636 of 2018
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE

                          KOTAK MAHINDRA BANK LTD.
                                   VERSUS
                              S. BALAIAH & ANR

      BEFORE:
     The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 4th October, 2021.

APPEARANCE:

Mr. Jishnujit Roy,Adv.

...for award-holder

The Court:-At the instance of the decree-holder, let this matter

appear in the monthly list of December, 2021. In the meantime, the

decree-holder is directed to take steps for substitution of the judgment-

debtor no. 1.

(RAVI KRISHAN KAPUR,J.)

s.chandra

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