Citicorp Finance (India) Ltd vs Binod Kumar Singh & Anr
2021 Latest Caselaw 1246 Cal/2

OD-58
                                 ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                             [Via Video Conference]

                                   EC/629/2018

                        CITICORP FINANCE (INDIA) LTD.
                                    Versus
                        BINOD KUMAR SINGH & ANR.

  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 1st October, 2021 Appearance:

Mr. Swatarup Banerjee, Adv.

The Court : This is an application for execution of an award dated 7 th April,

2015. The Department is directed to effect service the judgment-debtors in

terms of Order 21 Rule 22(1) of the Code of Civil Procedure, 1908 and file a

Report on the returnable date.

Let this matter appear in the Monthly List of December, 2021.

(RAVI KRISHAN KAPUR, J.)

TO/S.Bag