Lokenath Pramanick vs Unknown
2021 Latest Caselaw 5958 Cal

30.11.2021
Serial no.469
   Aloke                    (Through Video Conference)
 Ct. No. 29
                               CRM 7312 of 2021

                In re : An Application for bail under Section 439 of the Code of Criminal
                Procedure.
                                                 -And-
                In the matter of : Lokenath Pramanick
                                                                   ... ...Petitioner

                Mr. Koustav Bagchi, Advocate
                Mr. Arka Chakrabarty, Advocate
                Mr. Debayan Ghosh, Advocate
                                                   ... ... For the Petitioner
                Mr. Vipul Kundalia, Advocate
                Ms. Aishwarya Rajashree, Advocate
                                             ... ...For the respondent authority

Hearing concluded. Judgment reserved.

(Debangsu Basak, J.)

(Bibhas Ranjan De, J.)