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CRA/711/2014
2021 Latest Caselaw 5953 Cal

Citation : 2021 Latest Caselaw 5953 Cal
Judgement Date : 30 November, 2021

Calcutta High Court (Appellete Side)
CRA/711/2014 on 30 November, 2021

30.11.2021 tkm/ct 28 C.R.A. 711 of 2014 sl no. 27

In Re : Sanjib Talukdar @ Chattu Ors. ........ appellants

Mr. J N Chataterjee Mr. A Debnath ...... for the appellants Mr. S Bapuli ...... for the State

Department is directed to submit report whether any other

appeal has been preferred against the self-same judgment and

order of conviction. If so, list them along with the present appeal.

Adjourned for two weeks.

(Bivas Pattanayak, J.) (Joymalya Bagchi, J.)

 
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