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Supreme And Company vs Netai Bhaduri & Anr
2021 Latest Caselaw 5823 Cal

Citation : 2021 Latest Caselaw 5823 Cal
Judgement Date : 24 November, 2021

Calcutta High Court (Appellete Side)
Supreme And Company vs Netai Bhaduri & Anr on 24 November, 2021
24.11.2021
   01
ns/pg Ct.16
                                F.M.A. 717 of 2015
                                       With
                I.A. No. CAN 2 of 2015 (Old CAN 2083 of 2015)
                             (application not found)

                              Supreme and Company
                                      Vs.
                              Netai Bhaduri & Anr.



              Mr. Arunava Ghosh, Ld. Senior Counsel
              Mr. Anant Kr. Shaw,
              Mr. Ravi Kumar Dubey.......        for the appellant.


              Mr. Rananeesh Guha Thakurta,
              Ms. S. Sengupta... for the respondent/ workman

Heard Mr. Ghosh, learned senior counsel

assisted by Mr. Anant Kr. Shaw and Mr. Ravi Kumar

Dubey, learned counsels for the appellant and Mr.

Rananeesh Guha Thakurta, learned counsel appearing

for the respondent/ workman.

Judgment is reserved.

( T. S. Sivagnanam, J.)

(Hiranmay Bhattacharyya, J.)

 
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