Debashish Mitra vs The State Of West Bengal & Ors
2021 Latest Caselaw 5706 Cal

   Ct. 05
Item No.44
17.11.2021
 (suvendu)


                         WPA 16954 of 2021

                        [Via Video Conference]

                         Debashish Mitra
                                Vs.
                  The State of West Bengal & Ors.


                     Mr. Mitul Chakraborty
                                          ..........for the petitioner

                     Mr. Soumyajit Mishra
                                      ............for the respondents

Learned counsel for the petitioner is not

ready with the relevant judgments in the subject

though counsel claims that the writ petition

should be allowed.

Let a copy of the recent judgment of the

Supreme Court, as submitted by counsel for the

petitioner, be produced before this Court on the

next date and a copy of the same shall be made

over to the learned counsel for the respondent

authorities well before the next date of hearing.

List this matter on 22nd November, 2021.

(Moushumi Bhattacharya, J.)