Expand

O P Jindal Global University

trademarkclick

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

Ujjwal Das vs Unknown
2021 Latest Caselaw 5635 Cal

Citation : 2021 Latest Caselaw 5635 Cal
Judgement Date : 9 November, 2021

Calcutta High Court (Appellete Side)

Ujjwal Das vs Unknown on 9 November, 2021

09.11.2021.

AK

CRA 148 of 2018

In the matter of: Ujjwal Das ... Appellant

Ms. Sharmistha China ....for the appellant.

Learned counsel for the appellant submits that in view

of certain inadvertent errors, a fresh appeal was filed against

the same judgment as impugned in the present appeal.

Accordingly, the appellant does not want to proceed

further with the present appeal with liberty to pursue the

other appeal.

Accordingly, CRA 148 of 2018 is dismissed for non-

prosecution with liberty to the appellant to proceed against

the same impugned judgment in the other appeal filed/to be

filed by the appellant.

(Sabyasachi Bhattacharyya, J.)

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs