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Essem Enterprise vs Kolkata Municipal Corporation ...
2021 Latest Caselaw 1482 Cal/2

Citation : 2021 Latest Caselaw 1482 Cal/2
Judgement Date : 24 November, 2021

Calcutta High Court
Essem Enterprise vs Kolkata Municipal Corporation ... on 24 November, 2021
OD-5
                                       APO/67/2021

                         IN THE HIGH COURT AT CALCUTTA
                             Civil Appellate Jurisdiction

                            ESSEM ENTERPRISE
                                  VERSUS
                  KOLKATA MUNICIPAL CORPORATION AND ORS.

      BEFORE:
      The Hon'ble JUSTICE ARIJIT BANERJEE

And The Hon'ble JUSTICE KAUSIK CHANDA Date : 24th November, 2021.

Appearance:

Mr. Biswajit Mukherjee, Adv. Mr. Soumyajit Mishra, Adv.

..for the appellant

Mr. Aloke Kumar Ghosh, Adv.

Ms. Manish Nath, Adv.

..for K.M.C

The Court: This is an appeal against a judgment and order dated

June 22, 2020 whereby WP/619/2018 was disposed of. The appeal was

filed sometime in April, 2021.

In view of the order dated March 8, 2021, passed by the Hon'ble

Supreme Court, the appeal appears to have been filed within time.

Let informal paper-books be filed within six weeks from date. List

the matter after eight weeks under the heading 'For Hearing'.

All formalities are dispensed with. Notice of appeal is waived.

(ARIJIT BANERJEE, J.)

(KAUSIK CHANDA, J.)

bp.

 
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