Pawan Kumar Agarwala vs Cma Cgm S.A. & Anr
2021 Latest Caselaw 1481 Cal/2

OD 9

                                  ORDER SHEET
                                   EC/643/2018
                         IN THE HIGH COURT AT CALCUTTA
                       ORDINARY ORIGINAL CIVIL JURISDICTION
                                  ORIGINAL SIDE


                                 PAWAN KUMAR AGARWALA
                                         Versus
                                   CMA CGM S.A. & ANR.



        BEFORE:
        The Hon'ble JUSTICE SHEKHAR B. SARAF

Date: 24th November, 2021.

(Via Video Conference)

Appearance:

Mr. Mainak Bose, Adv.

Mr. P.C. Pal Chowdhury, Adv.

Mr. A. Sinha, Adv.

...for the decree holder

Mr. Sayan Ganguly, Adv.

...for the judgment debtors

The Court: Heard counsel appearing on behalf of the decree-holder and the

judgment-debtors.

Counsel appearing on behalf of the judgment-debtors seeks some time to

take further instruction in respect of the payment of the interest that is still

payable.

Let this matter appear after seven days.

(SHEKHAR B. SARAF, J.) B.Pal