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Magma Fincorp Ltd vs Dilip Kumar Singh And Anr
2021 Latest Caselaw 1462 Cal/2

Citation : 2021 Latest Caselaw 1462 Cal/2
Judgement Date : 22 November, 2021

Calcutta High Court
Magma Fincorp Ltd vs Dilip Kumar Singh And Anr on 22 November, 2021
ODC 1
                                   EC/97/2021
                         IN THE HIGH COURT AT CALCUTTA
                       ORDINARY ORIGINAL CIVIL JURISDICTION
                                  ORIGINAL SIDE


                                 MAGMA FINCORP LTD.
                                      VERSUS
                             DILIP KUMAR SINGH AND ANR.


      BEFORE:
      The Hon'ble JUSTICE SHEKHAR B. SARAF

Date : 22nd November, 2021.

[Via Video Conference]

Appearance:

Mr. Paritosh Sinha, Adv.

Mr. K.K. Pandey, Adv.

Mr. S.B. Dasgupta, Adv.

. . .for the award holder.

The Court: Counsel appearing on behalf of the petitioner submits that

in the order dated November 10, 2021 there is a clerical error wherein the

word "judgment debtor" is written and instead of the same "judgment debtor

no.1" should be replaced.

Accordingly, let the term "judgment debtor no.1" be inserted in place of

"judgment debtor".

The returnable date of the warrant is also extended till January 6,

2022.

(SHEKHAR B. SARAF, J.)

sp/

 
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