Idfc First Bank Ltd vs Arup Dutta Gupta And Ors
2021 Latest Caselaw 1458 Cal/2

OD 29
                                   EC/234/2020
                         IN THE HIGH COURT AT CALCUTTA
                       ORDINARY ORIGINAL CIVIL JURISDICTION
                                  ORIGINAL SIDE


                                IDFC FIRST BANK LTD.
                                       VERSUS
                             ARUP DUTTA GUPTA AND ORS.



      BEFORE:
      The Hon'ble JUSTICE SHEKHAR B. SARAF

Date : 22nd November, 2021.

[Via Video Conference] Appearance:

Ms. Pooja Sett, Adv.

Mr. Ranjit Singh, Adv.

The Court: The department has filed a report that indicates the service

upon Mr. Arup Dutta Gupta, Mrs. Piyali Dutta Gupta and M/s. Jiban

Suraksha are complete. Accordingly, the judgment debtors are directed to file

their affidavits of assets within a period of four weeks from date.

Petitioner is directed to serve notice of the order passed in Court today

upon the judgment debtors.

Matter is made returnable four weeks hence.

(SHEKHAR B. SARAF, J.)

sp/