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Magma Fincorp Ltd vs Yogendra Mishra And Anr
2021 Latest Caselaw 1421 Cal/2

Citation : 2021 Latest Caselaw 1421 Cal/2
Judgement Date : 10 November, 2021

Calcutta High Court
Magma Fincorp Ltd vs Yogendra Mishra And Anr on 10 November, 2021
OC-16
                               EC/99/2021
                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                          COMMERCIAL DIVISION


                            MAGMA FINCORP LTD.
                                 VERSUS
                         YOGENDRA MISHRA AND ANR.



    BEFORE:
    The Hon'ble JUSTICE SHEKHAR B. SARAF

Date : 10th November, 2021.

[Via Video Conference]

Appearance:

Mr. Paritosh Sinha, Adv.

Mr. K.K. Pandey, Adv.

Mr. S.B. Dasgupta, Adv.

. . .for the award holder.

The Court: Mr. K.K. Pandey submits that the service is not complete.

Accordingly, he prays for extension of four weeks' time to file affidavit of

service.

In the light of the above, the matter is adjourned for a period of four

weeks from date and the time to file affidavits of assets by the judgment

debtors is extended by a period of four weeks.

(SHEKHAR B. SARAF, J.)

b. pal/

 
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