Bhikam Chand Dudheria vs Pran Gopal Saha
2021 Latest Caselaw 1403 Cal/2

Citation : 2021 Latest Caselaw 1403 Cal/2
Judgement Date : 9 November, 2021

Calcutta High Court

Bhikam Chand Dudheria vs Pran Gopal Saha on 9 November, 2021

OD-22

                                   ORDER SHEET
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE
                               [Via Video Conference]

                                     EC/45/2018

                            BHIKAM CHAND DUDHERIA
                                     Versus
                                PRAN GOPAL SAHA

  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 9th November, 2021

The Court:- None appears on behalf of the judgment-debtor nor is any

accommodation prayed for on his behalf.

The affidavit of service filed on behalf of the decree-holder be kept with the

records.

List this matter on 7th December, 2021 under the heading "Examination of

Judgment-Debtor".

(RAVI KRISHAN KAPUR, J.)

S.Bag

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