Encore Asset Reconstruction ... vs Manas Roy & Ors
2021 Latest Caselaw 1391 Cal/2

Citation : 2021 Latest Caselaw 1391 Cal/2
Judgement Date : 9 November, 2021

Calcutta High Court

Encore Asset Reconstruction ... vs Manas Roy & Ors on 9 November, 2021

OD-36
                                 EC/295/2018
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE


              ENCORE ASSET RECONSTRUCTION COMPANY (P) LTD
                                  VS
                           MANAS ROY & ORS.


     BEFORE:
     The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 9th November, 2021.

The Court: None appears on behalf of the judgment debtor nor is any

accommodation prayed for on their behalf.

Let this matter appear on 7 December, 2021 under the heading "For

Examination of Judgment Debtors". The decree-holder is directed to serve a notice

on the judgment debtor no. 2 informing him of the returnable date.

(RAVI KRISHAN KAPUR, J.)

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