Kotak Mahindra Bank Ltd vs Prasenjit Biswas
2021 Latest Caselaw 1365 Cal/2

OD-11

                                  ORDER SHEET
                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE
                              [Via Video Conference]

                                  EC/327/2010

                         KOTAK MAHINDRA BANK LTD.
                                  Versus
                             PRASENJIT BISWAS


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 9th November, 2021

Appearance:

Mr. Biswadip Ghosh, Adv. ...for the judgment debtor no. 1

The Court:- The judgment-debtor is represented and prays for an

accommodation.

List this matter on 7th December, 2021 under the heading "Examination of

Judgment-Debtor".

(RAVI KRISHAN KAPUR, J.)

S.Bag