Mstc Limited vs Krishna Coke (India) Private ...
2021 Latest Caselaw 1361 Cal/2

OD-48
                                   EC/597/2018
                                IA NO: GA/1/2019
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE


                              MSTC LIMITED
                                    VS
                    KRISHNA COKE (INDIA) PRIVATE LIMITED



     BEFORE:
     The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 9th November, 2021.

Appearance:

Mr. Suman Kr. Dutt, Adv.

Mr. A. P. Agarwalla, Adv.

Mr. Jit Roy, Adv.

The Court: The judgment debtor prays for time to file Affidavit of Assets.

The time to file Affidavit of Assets is extended by a period of one week from date.

Let this matter appear on 18 November, 2021.

(RAVI KRISHAN KAPUR, J.)

SK