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Sirpur Paper Mills Limited vs I.K. Merchants Pvt. Ltd. ...
2021 Latest Caselaw 413 Cal/2

Citation : 2021 Latest Caselaw 413 Cal/2
Judgement Date : 4 May, 2021

Calcutta High Court
Sirpur Paper Mills Limited vs I.K. Merchants Pvt. Ltd. ... on 4 May, 2021
OD-2

                                     AP 550 of 2008
                      IA No. GA 1 of 2020 (Old No.GA 188 of 2020)


                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE



                             SIRPUR PAPER MILLS LIMITED
                                     Versus
         I.K. MERCHANTS PVT. LTD. (FORMERLY KNOWN AS I.K. MERCHANTS)


  BEFORE:
  The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 4th May, 2021.

(Vacation Bench)

Appearance:

Mr. Jishnu Saha, Sr. Adv.

Mr. Sudip Deb, Adv .

The Court: Learned counsel appearing for the parties have clarified certain

factual issues.

List this matter on 7th May, 2021 under the heading 'For Judgment'.

(MOUSHUMI BHATTACHARYA, J.)

s.pal

 
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