Laxmi Pat Surana vs Future Enterprises Limited And ...
2021 Latest Caselaw 316 Cal/2

OC 8

                                  ORDER SHEET

                                AP 318 of 2020
                       IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                            COMMERCIAL DIVISION

                                    LAXMI PAT SURANA
                                               VS
                             FUTURE ENTERPRISES LIMITED AND ANR.

  BEFORE:
  The Hon'ble JUSTICE DEBANGSU BASAK
  Date: 22nd March, 2021.

  (Via Video Conference)
                                                  Mr. Sakya Sen,
                                                  Mr. Sunail Kr. Gupta,
                                                  Mr. Arindam Paul, Advs.
                                                         ...for the petitioner
                                                  Mr. S.K Kapur, Sr. Adv.
                                                  Mr. Ranjan Bachawat, Sr. Adv.
                                                  Mr. Arindam Guha, Adv.
                                                  Mr. Debnath Ghosh, Adv.
                                                  Mr. Shuvasish Sengupta, Adv.
                                                  Ms. Richa Goyal, Adv.
                                                         ...for Respondent no. 1

Mr. S.N. Mookherjee, Sr. Adv. Mr. Rishad Medora, Adv. Ms. Pooja Chakrabarti, Adv. Ms. Radhika Mina, Adv. Mr. D. Saha, Adv.

...for Respondent no. 2

The Court: Hearing concluded. Judgment reserved.

(DEBANGSU BASAK, J.)

TR/