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Snehlata Gupta And Ors vs Gopal Kumar Gupta
2021 Latest Caselaw 253 Cal/2

Citation : 2021 Latest Caselaw 253 Cal/2
Judgement Date : 4 March, 2021

Calcutta High Court
Snehlata Gupta And Ors vs Gopal Kumar Gupta on 4 March, 2021
OD-9

                     IN THE HIGH COURT AT CALCUTTA
                         Civil Appellate Jurisdiction
                               ORIGINAL SIDE



                                APOT/27/2021
                              WITH CS/190/2019
                              IA NO: GA/1/2021

                         SNEHLATA GUPTA AND ORS.
                                   VS.
                           GOPAL KUMAR GUPTA
                                 ............

BEFORE:

The Hon'ble JUSTICE I. P. MUKERJI AND The Hon'ble JUSTICE MD. NIZAMUDDIN Date : 4th March, 2021.

[VIA VIDEO CONFERENCE]

Mr. S. N. Mitra, Sr. Adv., Mr. Arik Banerjee, Mr. Ayan Dutta, Mr. Rajib Mullick, Advs...for appellants.

Mr. Utpal Bose, Sr. Adv., Ms. H. Chakraborty, Mr. D. Manna, Mr. Sutanu Karmakar, Advs...for respondents.

The Court : This is an appeal from a judgment and order dated 5th

February, 2021 of a learned single judge of this Court refusing an

application to add parties by the defendants.

The appeal is formally admitted.

As the respondent is represented by learned counsel we dispense with

issuance and service of the notice of appeal. All other formalities are also

dispensed with.

Advocate on record of the appellants will prepare an informal paper

book and file the same in this Court by 22nd March, 2021, serving a copy

thereof on the advocate on record for the respondent at least seven days

prior to the date of hearing of the appeal.

List the appeal for hearing on 5th April, 2021.

The stay application, GA/1/2021 is disposed of.

(I. P. MUKERJI, J.)

( MD. NIZAMUDDIN, J. )

pkd.

 
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