E.D. Enterprises Pvt. Ltd vs Kaiser Begum And Anr
2021 Latest Caselaw 232 Cal/2

Citation : 2021 Latest Caselaw 232 Cal/2
Judgement Date : 1 March, 2021

Calcutta High Court

E.D. Enterprises Pvt. Ltd vs Kaiser Begum And Anr on 1 March, 2021

ORDER SHEET
                                                                      OD-3

                           IA NO. GA/2/2021
                            IN CS/136/2020
                   IN THE HIGH COURT AT CALCUTTA
                 ORDINARY ORIGINAL CIVIL JURISDICTION
                        ORIGINAL JURISDICTION


                           E.D. ENTERPRISES PVT. LTD.
                                    VERSUS
                            KAISER BEGUM AND ANR.



  BEFORE:
  The Hon'ble JUSTICE DEBANGSU BASAK

Date: 1st March, 2021.

(Via Video Conference)

The Court: Hearing concluded. Judgment reserved.

(DEBANGSU BASAK, J.)

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