Laxmi Polyfab Pvt. Ltd vs Eden Realty Ventures Pvt. Ltd. And ...
2021 Latest Caselaw 231 Cal/2

Citation : 2021 Latest Caselaw 231 Cal/2
Judgement Date : 1 March, 2021

Calcutta High Court

Laxmi Polyfab Pvt. Ltd vs Eden Realty Ventures Pvt. Ltd. And ... on 1 March, 2021

ORDER SHEET
                                                                           OC-2

                           IA NO. GA/3/2019
                        (OLD NO. GA/1179/2019)
                            IN CS/213/2018
                   IN THE HIGH COURT AT CALCUTTA
                 ORDINARY ORIGINAL CIVIL JURISDICTION
                         COMMERCIAL DIVISION



                       LAXMI POLYFAB PVT. LTD.
                               VERSUS
               EDEN REALTY VENTURES PVT. LTD. AND ANR.



  BEFORE:
  The Hon'ble JUSTICE DEBANGSU BASAK

Date: 1st March, 2021.

(Via Video Conference)

Appearance:

Mr. Rajiv Kr. Jain, Adv.

The Court: Hearing concluded. Judgment reserved.

(DEBANGSU BASAK, J.)

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