Kc Debaprasad Chakrabarti vs Th
2021 Latest Caselaw 2261 Cal

Citation : 2021 Latest Caselaw 2261 Cal
Judgement Date : 19 March, 2021

Calcutta High Court (Appellete Side)

Kc Debaprasad Chakrabarti vs Th on 19 March, 2021

   02                           WPA 25857 of 2018
19.03.2021
   KC                            Debaprasad Chakrabarti
                                           Vs.
                      th
                     7 Industrial Tribunal West Bengal, Kolkata & Ors.


             Mr. Aninda Lahiri.
                  ... for the petitioner.

             Mr. Swarup Pa;
             Ms. Dipika Banu
             Mr. Sabyasachi Roy.
                  ... for the respondent/company.

Mr. Narayan Chandra Bhattacharya Ms. Sujata Ghosh.

... for the State.

Pursuant to the order passed on 11th March, 2021,

the parties have filed their written notes of argument. Now

the hearing is concluded for all purposes.

Judgment is reserved.

(Abhijit Gangopadhyay, J.)

Download the LatestLaws.com Mobile App