Citation : 2021 Latest Caselaw 1970 Cal
Judgement Date : 16 March, 2021
29 to 37 16.03.2021
b.das WPA 1483 of 2013 With WPA 16385 of 2013 + IA 1 of 2014 (Old CAN 6934 of 2014) With WPA 16387 of 2013 + IA 1 of 2014 (Old CAN 6936 of 2014) with WPA 1798 of 2013 + IA 1 of 2013 (Old CAN 4475 of 2013) with WPA 1802 of 2013 + IA 1 of 2013 (Old CAN 4482 of 2013) with WPA 1806 of 2013 + IA 1 of 2013 (Old CAN 4466 of 2013) with WPA 1808 of 2013 With WPA 22140 of 2013 + IA 1 of 2014 (Old CAN 2476 of 2014) with WPA 9692 of 2013 + IA 2 of 2015 (Old CAN 8916 of 2015)
Mr. Narayan Chandra Bhandary, ...for the petitioners in WPA 16385 of 2013, WPA 16387 of 2013, WPA 22140 of 2013 and WPA 9692 of 2013. Mr. Lutful Haque, ...for the petitioners in WPA 1798 of 2013, WPA 1802 of 2013, WPA 1806 of 2013 and WPA 1808 of 2013. Ms. Chaitali Bhattacharjee, Mr. Jahar Datta, Mr. Soumitra Bandyopadhyay, Mr. Aniruddha Sen ...for the State.
Heard the parties. List this matter for further hearing on 8 th April,
2021.
The petitioners pray for time to rely on certain
judgments. Copies of the same be forwarded to Ms.
Chaitali Bhattacharjee appearing on behalf of the State
prior to the adjourned date of hearing.
(Ravi Krishan Kapur, J.)
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