Sri Gopi Ballav Dutta vs Smt. Mamata Pasari & Anr
2021 Latest Caselaw 3160 Cal

09.06.2021

PG

S.A.T. 2083 of 2000

(Via Video Conference) r

Sri Gopi Ballav Dutta Vs.

Smt. Mamata Pasari & Anr.

The second appeal tender is of year 2000.

There is a defect of omission to furnish particulars of

date of judgment and name of presiding officer of trial

Court in the memo. None appears on behalf of

appellant.

Let notice enclosing copy of this order be

issued to the learned advocate for removing defect

and that the appeal will be listed in monthly list of

August, 2021. In event the defect is not removed, the

appeal is likely to be dismissed.

List in monthly list of August, 2021.

(Arindam Sinha, J.)

(Abhijit Gangopadhyay, J.)