Smt. Basanti Shaw @ Basanti Devi & ... vs Shri Shankar Shaw & Ors
2021 Latest Caselaw 3158 Cal

09.06.2021

RP

S.A.T. 2674 of 2000 (Via Video Conference) r

Smt. Basanti Shaw @ Basanti Devi & Ors.

Vs.

Shri Shankar Shaw & Ors.

The second appeal tender is of year 2000.

Reported defect is that certified copies of judgment

and decree of trial Court have not been filed. None

appears on behalf of appellants.

Let notice enclosing copy of this order be

issued to the learned advocate for removing defect

and that the appeal will be listed in monthly list of

August, 2021. In event the defect is not removed, the

appeal is likely to be dismissed.

List in monthly list of August, 2021.

(Arindam Sinha, J.)

(Abhijit Gangopadhyay, J.)