Citation : 2021 Latest Caselaw 3141 Cal
Judgement Date : 7 June, 2021
07.06.2021 Item no.20 Ct. No.34 AKG
C.R.R. No. 2069 of 2000
In the matter of:-
Nestle India Limited & Anr.
...Petitioners
Mr. Rajesh Batra, Mr. Sakabda Roy.
...for the petitioners
Learned advocate appears on behalf of the petitioners and
intends to file compilation on the judgments to be relied upon in
support of his case. In view of the question of law involved, Mr.
Saswata Gopal Mukherji, learned Public Prosecutor along with
Mr. Sandip Chakraborty is directed to appear in this matter and
take necessary instruction.
Let this matter appear under the heading "To Be Mentioned"
on 11/06/2021.
(Tirthankar Ghosh, J.)
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