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Indian Oil Corporation Ltd vs Tapas Kumar Das
2021 Latest Caselaw 453 Cal/2

Citation : 2021 Latest Caselaw 453 Cal/2
Judgement Date : 9 July, 2021

Calcutta High Court
Indian Oil Corporation Ltd vs Tapas Kumar Das on 9 July, 2021
OD-1
                                  ORDER SHEET

                                 IA NO.GA/2/2021
                                        In
                                   AP/827/2018

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE


                          INDIAN OIL CORPORATION LTD.
                                       VS
                               TAPAS KUMAR DAS


     BEFORE:
     The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 9th July, 2021.

[Via video conference]

Appearance:

Mr. Debajyoti Datta, Adv.

The Court : Learned counsel appearing for the parties were heard

on 21st April, 2021 before the functioning of the Courts was interrupted due

to the second wave of the pandemic.

List this matter on 12th July, 2021 under the heading "For

Judgment".

(MOUSHUMI BHATTACHARYA, J.)

RS

 
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