M/S K. S. Property Service And ... vs Sri Sajal Kanti Majumdar And ...
2021 Latest Caselaw 4019 Cal

AD. 28.

July 30, 2021.

MNS.

C. O. No. 724 of 2021 (Via Video Conference)

M/s K. S. Property Service and others Vs.

Sri Sajal Kanti Majumdar and others

Mr. Sattwik Bhattacharyya

... for the petitioners.

Mr. Uttiya Roy

...for the opposite parties.

As per previous direction, photocopies of

the judgements sought to be relied on by the

opposite parties are handed over in Court today.

Let those be taken on record.

However, learned counsel for the

petitioners submits that his junior could not

physically come to court today due to water-

logging; hence, the petitioners cannot file the

copies of the judgments they rely on.

For the ends of justice, let the matter stand

adjourned for the day and will next be enlisted on

Monday next, that is, August 2, 2021.

(Sabyasachi Bhattacharyya, J.)