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Sri Santanu Basu & Anr vs Smt. Aparna Basu & Ors
2021 Latest Caselaw 3993 Cal

Citation : 2021 Latest Caselaw 3993 Cal
Judgement Date : 28 July, 2021

Calcutta High Court (Appellete Side)
Sri Santanu Basu & Anr vs Smt. Aparna Basu & Ors on 28 July, 2021

28.07.2021

ns Ct.04 S.A. 226 of 2016

Sri Santanu Basu & anr.

Vs.

Smt. Aparna Basu & Ors.

None appears on behalf of appellants in spite

of printed list published. On 16 th July, 2021, following

order was made:-

"The second appeal tender is of year 2014. It was dismissed by a coordinate Bench on 8th March, 2015 and restored thereafter on 3rd October, 2016. Defect of omission to file certified copies of judgment and decree of trial Court has not been removed.

It is expected the defect will be removed, failing which put up for final order on 28th July, 2021.

Additional Stamp Reporter will further report."

The appeal is released from our list to be

placed before Lawazima Bench.

(Arindam Sinha, J.)

(Saugata Bhattacharyya, J.)

 
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