Gopal Lal Gupta vs Gita Gupta & Anr
2021 Latest Caselaw 3910 Cal

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56   22.07.2021

SA 618 of 1984

SAT 3298 of 1998

Gopal Lal Gupta vs.

Gita Gupta & anr.

The second appeal tender is of year 1998.

Defects reported on 11th July, 2006 was omission to file

certified copies of judgment and decree of Courts below.

Though printed list has been published, none appears on

behalf of appellant.

It is expected that steps will be taken to remove

the defects, failing which put up for 'Final Order' on 30 th

July, 2021.

Additional Stamp Reporter will further report.

(Arindam Sinha, J.)

(Biswajit Basu, J.)