Abu Kashem Molla vs Md. Hashem Molla
2021 Latest Caselaw 3908 Cal

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52   22.07.2021

SA 618 of 1984

SAT 3658 of 1997

Abu Kashem Molla vs.

Md. Hashem Molla

The second appeal tender is of year 1997.

Additional Stamp Reporter on 30th July, 1998 reported

that certified copies of judgment and decree of trial Court

had not been filed. Though printed list has been

published, none appears on behalf of appellant.

It is expected that steps would be taken to

remove the defect, failing which put up for 'Final Order'

on 30th July, 2021.

Additional Stamp Reporter will further report.

(Arindam Sinha, J.)

(Biswajit Basu, J.)