Citation : 2021 Latest Caselaw 3755 Cal
Judgement Date : 13 July, 2021
5. 13.07.2021
S.D.
Through Video Conference
C.O. 1255 of 2021 Sri Subrata Ghosh Vs.
The State of West Bengal & Ors.
Mr. Chittapriya Ghosh ....For the petitioner.
The petitioner has assailed the Order No. 120 dated
8.3.2021 passed by the learned Civil Judge (Senior Division)
at Purulia in Title Execution Case No. 6 of 2003 inter alia on
the grounds stated in the application.
Let the State/judgment-debtor/opposite party be
notified through Government Pleader, High Court, Calcutta.
Let the matter appear one week hence.
(Shivakant Prasad, J.)
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