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Mahendra Kumar Agarwal vs Unknown
2021 Latest Caselaw 3539 Cal

Citation : 2021 Latest Caselaw 3539 Cal
Judgement Date : 1 July, 2021

Calcutta High Court (Appellete Side)
Mahendra Kumar Agarwal vs Unknown on 1 July, 2021

Court No.

CRR 2015 of 2019 Item 34 CRAN 2/2019 (Old CRAN 4454/2019) TBSR CRAN 3/2020 (Old CRAN 1050/2020) 01.07.

2021 (video conference)

In the matter of:- Mahendra Kumar Agarwal

Mr. Ayan Bhattacharjee, Mr. Abhijit Sarkar, Mr. Apalak Basu, Mr. Abhik C Kundu.

...for the petitioner

Mr. Sabyasachi Banerjee, Mr. Minal Palana, Mr. Cedric Fernandez.

..... for the opposite parties

Heard the learned counsels appearing on behalf of

the petitioner and the opposite party no.2.

Hearing is concluded and judgment is reserved.

The interim order of stay granted earlier and

extended from time to time shall continue till disposal.

CRAN 3 of 2020 (Old CRAN 1050 of 2020) is accordingly

disposed of.

Urgent photostat certified copies of this order may

be delivered to the learned Advocates for the parties, if

applied for, upon compliance of all formalities.

(Jay Sengupta, J.)

 
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