Amrita Singh vs The State Of West Bengal And Others
2021 Latest Caselaw 86 Cal

Citation : 2021 Latest Caselaw 86 Cal
Judgement Date : 7 January, 2021

Calcutta High Court (Appellete Side)

Amrita Singh vs The State Of West Bengal And Others on 7 January, 2021

Daily List 8
Bpg.

January 7,
 2021


               In the High Court at Calcutta
               Constitutional Writ Jurisdiction
                   (Via Video Conference)

                      W.P.A. No. 8580 of 2020

                        Amrita Singh
                            Versus
                    The State of West Bengal and others


                 Mr. Saptansu Basu,
                 Mr. Nabankur Paul,
                 Mr. Md. Apzal Ansari.
                              ...for the petitioner.

                 Mr. Subir Kumar Saha,
                 Mr. Bikramaditya Ghosh.
                            ...for the State.

                 Mr. Surajit Nath Mitra,
                 Mr. Debajyoti Basu,
                 Mr. Onkar Ganguly,
                 Ms. Reshmi Mukherjee.
                         ...for the private respondent No.4.

Hearing is concluded.

Judgment is reserved.

(Sabyasachi Bhattacharyya, J.)

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