Ar Sabita Chowdhury & Anr vs Anirban Dutta & Anr
2021 Latest Caselaw 686 Cal

Citation : 2021 Latest Caselaw 686 Cal
Judgement Date : 28 January, 2021

Calcutta High Court (Appellete Side)

Ar Sabita Chowdhury & Anr vs Anirban Dutta & Anr on 28 January, 2021

06      28.01.2021                      SAT 170 of 2018
Ct-12
                                             with
                                    I.A No. CAN 1 of 2018
                                 (Old No. CAN 3339 of 2018)
                                        CAN 2 of 2021

ar                                Sabita Chowdhury & Anr.
                                            Vs.
                                    Anirban Dutta & Anr.


                        Mr. Haradhan Banerjee
                        Mr. Arif Ali
                                     ... For the Appellants

                        Mr. Arijit Bardhan
                        Mr. Rishabh Dutta Gupta
                                     ... For the Respondents/O.Ps

Hearing is concluded and judgment is reserved.

(Aniruddha Roy,J.) (Soumen Sen, J.)

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